Section 1 — Short title and commencement.
The Bird and Company Limited (Acquisition and Transfer of Undertakings and Other Properties) Act, 1980
This Act may be called the Bird and Company Limited (Acquisition and Transfer of Undertakings and Other Properties ) Act, 1980. (2) It shall be deemed to have come into force on the 25th day of October, 1980.Open in Lexace · Ask the AI about this section
Lex