LexaceLexace Open Lexace ›

Section 36 — Withdrawal to be notified in Gazette.

The Central Provinces Court of Wards Act, 1899
Where the Court of Wards withdraw its superintendence from any person or property under this Act, the fact of such withdrawal shall be notified in the Local official Gazette.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›