Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 107 — Rules to be made after previous publication.

The Punjab Tenancy Act, 1887.

The power to make any rules under this Act is subject to the control of the Governor General in council, and to the condition of the rules being made after precious publication

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›