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Section 55 — Repealed.

The Government of National Capital Territory of Delhi Act, 1991
[ Amendment of section 27A of Act 43 of 1950.] — Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001) .

Official Hindi (PDF) ↗

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