⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 8 — Appointment of Commissioners, and Deputy, Assistant and Extra Assistant Commissioners.

The Punjab Land-Revenue Act, 1887

Commissioners, Deputy Commissioners, Assistant Commissioners and Extra Assistant Commissioners shall be appointed and may be removed by the Local Government.

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›