LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 139 — Procedure in case of deposit on account of a payment due to Government.

The Punjab Land-Revenue Act, 1887
If the deposit purports to be made on account of any payment due to the Government, it may be credited accordingly
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›