Section 125 — Re-distribution of land according to custom.
The Punjab Land-Revenue Act, 1887
When by established custom any land in an estate is subject to periodical re-distribution of a Revenue-officer may, on the application of any of the land-owners, enforce the re-distribution according to the custom, and for this purpose may exercise all or any of the powers of a Revenue-officer in proceedings, for partitionOpen in Lexace · Ask the AI about this section
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