Section 104 — Power of Revenue-offices to enter on land for purposes of survey and demarcation.
The Punjab Land-Revenue Act, 1887
Any Revenue-officer, and any person acting under the orders of a Revenue-officer, may, in the discharge of any duty under this Act, enter upon and survey land and erect survey-marks thereon and demarcate the boundaries thereof, and do all other acts necessary for the proper performance of that dutyOpen in Lexace · Ask the AI about this section
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