Section 48 — Indian Companies Act, 1882, not to apply.
The Co-operative Societies Act, 1912
The provisions of the Indian Companies Act, 1882 1 (6 of 1882), shall not apply to registered societies.Open in Lexace · Ask the AI about this section
The provisions of the Indian Companies Act, 1882 1 (6 of 1882), shall not apply to registered societies.Open in Lexace · Ask the AI about this section