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Section 25 — Register of members.

The Co-operative Societies Act, 1912
Any register or list of members or shares kept by any registered society shall be prima facie evidence of any of the following particulars entered therein:- (a) the date at which the name of any person was entered in such register or list as a member; (b) the date at which any such person ceased to be a member.

Official Hindi (PDF) ↗

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