Lex
ace
India
Acts
Supreme Court
Judges
Immigration
Open Lexace ›
Acts
›
The North-western Provinces and Oudh Act, 1890
› Section 18
Section 18 — [Repealed.].
The North-western Provinces and Oudh Act, 1890
Rep. by the U.P. Act, 1901 (3 of 1901).
Official Hindi (PDF) ↗
Open in Lexace · Ask the AI about this section
‹ Prev
All sections
Next ›