Section 54 — Saving of operation of certain enactments.
The delhi rent control act, 1958
Nothing in this Act shall affect the provisions of the Administration of Evacuee Property Act, 1950 (31 of 1950), or the Slum Areas (Improvement and Clearance) Act, 1956 (96 of 1956), or the Delhi Tenants (Temporary Protection) Act, 1956 (97 of 1956).Open in Lexace · Ask the AI about this section
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