Section 38B — Power of High Court to transfer appeals, etc.
The delhi rent control act, 1958
1 [38B. Power of High Court to transfer appeals, etc.-- The High Court may also, on an application made to it or otherwise, by order, transfer-- (a) any appeal or proceeding pending before the Tribunal to any Additional Tribunal; or (b) any appeal or proceeding pending before any Additional Tribunal to the Tribunal or in any other Additional Tribunal.]Open in Lexace · Ask the AI about this section
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