LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 1 — Short title and commencement.

The Central Provinces Financial Commissioner's Act, 1908
(1) This Act may be called the Central Provinces Financial Commissioner's Act, 1908; and (2) It shall come into force on such date as the Chief Commissioner, with the previous sanction of the Governor General in Council, may, by notification in the local official Gazette, direct
Open in Lexace · Ask the AI about this section

All sections Next ›