LexSection 45-I — Functions of Authority.
The Multi-State Co-operative Societies Act, 2002
1 [45-I. Functions of Authority.--- The Authority shall discharge the following functions, namely:–-- (i) conduct the elections of the multi-State co-operative society; (ii) supervise, direct and control the matters relating to preparation of electoral rolls; and (iii) such other functions as may be prescribed.]Open in Lexace · Ask the AI about this section