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Section 42 — Association of employees in management decision making process.

The Multi-State Co-operative Societies Act, 2002
Every multi-State cooperative society shall devise such procedure, as may be specified in the bye-laws or in the administrative instructions of such society, for the association of the representatives of employees of such multi-State cooperative societies at such level or bodies as may be specified in the bye-laws or the instructions issued in this regard, in the management decision making process.

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