LexSection 113 — Inspection of minutes book of general meetings.
The Multi-State Co-operative Societies Act, 2002
The books containing the minutes of the proceedings of any general meeting of a multi-State co-operative society shall-- (a) be kept at the registered office of that society, and (b) be open, during business hours, to the inspection of any member of that society.Open in Lexace · Ask the AI about this section