LexSection 109 — Annual accounts and balance-sheet.
The Multi-State Co-operative Societies Act, 2002
At every annual general meeting of a multi-State cooperative society, the board shall lay before the multi-State co-operative society-- (a) a balance-sheet as at the end of every co-operative year; and (b) a profit and loss account for that year.Open in Lexace · Ask the AI about this section