Section 105A — Provisions of this Act not in derogation of any other law.
The Multi-State Co-operative Societies Act, 2002
1 [105A. Provisions of this Act not in derogation of any other law.-- The provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force.]Open in Lexace · Ask the AI about this section
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