LexSection 9 — Determination of debts and liabilities.
The Oudh Taluqdar's Relief Act, 1870
The Manager shall, in accordance with the rules to be made under this Act, determine the amount of the debts and liabilities due to the several creditors of the taluqdár and persons holding mortgages, charges or liens on the said property or any part thereof.Open in Lexace · Ask the AI about this section