Section 23 — Bar of suits.
The Oudh Taluqdar's Relief Act, 1870
No suit or other, proceeding shall be maintained against any person in respect of anything done by him bonΓ’ fide pursuant to this Act.Open in Lexace · Ask the AI about this section
No suit or other, proceeding shall be maintained against any person in respect of anything done by him bonΓ’ fide pursuant to this Act.Open in Lexace · Ask the AI about this section