Section 8-A — Repealed..
The Punjab Laws Act, 1872
Subs. by the Punjab Descent of Jaghirs Act, 1900 (Pun. 4 of 1900), s. 2.Open in Lexace · Ask the AI about this section
Subs. by the Punjab Descent of Jaghirs Act, 1900 (Pun. 4 of 1900), s. 2.Open in Lexace · Ask the AI about this section