Section 52 — [Repealed.].
The Punjab Laws Act, 1872
[ Repealed by the Northern India Takkavi Act, 1879 (10 of 1879).]Open in Lexace · Ask the AI about this section
[ Repealed by the Northern India Takkavi Act, 1879 (10 of 1879).]Open in Lexace · Ask the AI about this section