LexSection 36 — [Repealed.].
The Punjab Laws Act, 1872
Repealed by the Punjab Court of Wards Act, 1903 (Punjab Act 2 of 1903), Section 2(1).Open in Lexace · Ask the AI about this section
Repealed by the Punjab Court of Wards Act, 1903 (Punjab Act 2 of 1903), Section 2(1).Open in Lexace · Ask the AI about this section