Section 1 — Short title and commencement.
The Haj Committee Act, 2002
(1) This Act may be called the Haj Committee Act, 2002. (2) It shall come into force on such date 1 or dates as the Central Government may, by notification, appoint, and different dates may be appointed for different provisions of this Act and for different States.Open in Lexace · Ask the AI about this section
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