Section 1 — Laws Repealed.
The Tobacco Duty (Town of Bombay) Act, 1857
Chapters V, VI, VII and VIII of Regulation XXI. 1827 of the Bombay Code, and Act XXIV of 1850, are hereby repealed, but not so as to revive any other Regulation or Act thereby repealed.Open in Lexace · Ask the AI about this section
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