Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 37 — Dissolution of Association by order of the Governor General in Council.

The Bengal Bonded Warehouse Association Act, 1838

[ Dissolution of Association by order of the Governor General in Council. ]----[Repealed by Act 5 of 1854, Section 1.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›