LexSection 27 — Rates for warehousing.
The Bengal Bonded Warehouse Association Act, 1838
1 * * * The Directors of the said Association shall, from time to time, fix the rates at which the said Association will Warehouse Goods and receive Goods at its Wharfs, and 2 * * * a table of such rates shall be placed at every Warehouse and Wharf of the said AssociationOpen in Lexace · Ask the AI about this section