LexSection 18 — Number of votes to which proprietors entitled.
The Bengal Bonded Warehouse Association Act, 1838
1 * * * At such general meetings, no proprietor shall have more than eight votes, and 2 * * * the proprietors shall vote according to the following scale:--- 2 Shares shall entitle to 1 vote. 4 2 votes. 6 3 10 4 20 6 35 7 50 8Open in Lexace · Ask the AI about this section