Section 12 — [Repealed].
The Bengal Bonded Warehouse Association Act, 1838
[ Qualifications of Directors [.—[Repealed by Act 5 of 1854, Section 1].Open in Lexace · Ask the AI about this section
[ Qualifications of Directors [.—[Repealed by Act 5 of 1854, Section 1].Open in Lexace · Ask the AI about this section