Section 14 — Application for registration.
The Protection of Plant Varieties and Farmers Rights Act, 2001
Any person specified in section 16 may make an application to the Registrar for registration of any variety-- (a) of such genera and species as specified under sub-section (2) of section 29; or (b) which is an extant variety; or (c) which is a farmers' variety.Open in Lexace · Ask the AI about this section