Section 3 — Regulation XI. 1831, as amended, extended to Benares.
The Police, Agra Act, 1854
Regulation XI. 1831, as amended by this Act, shall extend to the whole of the Province of Benares, and all powers vested by the said Regulation in the Governor General in Council, may be exercised by the Lieutenant-Governor of the North-Western Provinces.Open in Lexace · Ask the AI about this section
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