LexSection 43 — Accounts.
The Manipur Panchayati Raj Act, 1994
Accounts of the income and expenditure of every Gram Panchayat shall be kept in such form and manner as may be prescribed.Open in Lexace · Ask the AI about this section
Accounts of the income and expenditure of every Gram Panchayat shall be kept in such form and manner as may be prescribed.Open in Lexace · Ask the AI about this section