LexSection 12 — Vigilance Committee.
The Manipur Panchayati Raj Act, 1994
The Gram Sabha may also form one or more Vigilance Committees consisting of persons, who are not members of the Gram Panchayat to supervise the Gram Panchayat works, schemes and other activities and to put up reports concerning them in its meeting.Open in Lexace · Ask the AI about this section