LexSection 9 — Officers of the University.
The Central Agricultural University Act, 1992
The following shall be the officers of the University, namely:-- (1) the Chancellor; (2) the Vice-Chancellor; (3) Deans; (4) Directors; (5) the Registrar; (6) the Comptroller; and (7) such other officers as may be prescribed by the Statutes.Open in Lexace · Ask the AI about this section