Section 16 — Authorities of the University.
The Central Agricultural University Act, 1992
The following shall be the authorities of the University, namely:-- (1) the Board; (2) the Academic Council; (3) the Finance Committee; (4) the Research Programme Committee; (5) the Extension Education Advisory Committee; (6) the Board of Studies; and (7) such other authorities as may be prescribed by the Statutes.Open in Lexace · Ask the AI about this section
Lex