Section 1 — Short title, extent, application and commencement.
The Emblems and Names (Prevention of Improper Use) Act, 1950
(1) This Act may be called the Emblems and Names (Prevention of Improper Use) Act, 1950. (2) It extends to the whole of India 1 * * * and also applies to citizens of India outside India. (3) It shall come into force on such date 2 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section