LexSection 11 — Act to have overriding effect.
The Lalit Kala Akadami (Taking Over of Management) Act, 1997
The provisions of this Act or any notification, order or rule made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any law other than this Act or in any instrument having effect by virtue of any law other than this Act or in any decree or order of any court.Open in Lexace · Ask the AI about this section