Section 15 — Repealed.
The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988
[ Amendment of Act 52 of 1974.] Rep. by the Repealing and Amending Act , 2001 (30 of 2001), s . 2 and the First Schedule ( w.e.f .3-9-2001).Open in Lexace · Ask the AI about this section
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