Section 19 — [Repealed].
The Goa, Daman and Diu Reorganisation Act, 1987
[ Amendment of Scheduled Castes and Scheduled Tribes Orders ].— Rep. by the Repealing and Amending Act, 2001(30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001).Open in Lexace · Ask the AI about this section