Section 1 — Short title, extent and commencement.
The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987
(1) This Act may be called the Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987. (2) It extends to the whole of India. (3) It shall come into force of such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
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