Section 43A — Delegation of powers.
The National Housing Bank Act, 1987
1 [ 43A. Delegation of powers. -- The Board may, by general or special order, delegate to an officer or officers of the National Housing Bank, subject to such conditions and limitations, if any, as may be specified in the order, such of its powers and duties under this Act as it may deem necessary.]Open in Lexace · Ask the AI about this section
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