LexSection 41 — Returns.
The National Housing Bank Act, 1987
The National Housing Bank shall furnish, from time to time, to the Reserve Bank such information and returns as the Reserve Bank may require.Open in Lexace · Ask the AI about this section
The National Housing Bank shall furnish, from time to time, to the Reserve Bank such information and returns as the Reserve Bank may require.Open in Lexace · Ask the AI about this section