LexSection 38 — Preparation of balance sheet, etc., of National Housing Bank.
The National Housing Bank Act, 1987
(1) The balance sheet and accounts of the National Housing Bank shall be prepared and maintained in such form and manner as may be prescribed. (2) The Board shall cause the books and accounts of the National Housing Bank to be balanced and closed as on the thirtieth day of June, each year.Open in Lexace · Ask the AI about this section