Section 36J — Composition of Appellate Tribunal.
The National Housing Bank Act, 1987
1 [ 36J. Composition of Appellate Tribunal. --An Appellate Tribunal shall consist of one person only (hereinafter referred to as the Presiding Officer of the Appellate Tribunal) to be appointed, by notification, by the Central Government.]Open in Lexace · Ask the AI about this section
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