Section 27 — Advisory services.
The National Housing Bank Act, 1987
The National Housing Bank may provide advisory services to the Central and State Governments, local authorities and other agencies connected with housing, in respect of-- (a) formulation of overall policies aimed at promoting the growth of housing and housing finance institutions; (b) legislation relating to matters having a bearing on shelter, housing and human settlement.Open in Lexace · Ask the AI about this section
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