Section 12 — Speaker and Deputy Speaker.
The State of Arunachal Pradesh Act, 1986
The persons who immediately before the appointed day are the Speaker and the Deputy Speaker of the Legislative Assembly of the Union territory of Arunachal Pradesh, shall be the Speaker and the Deputy Speaker, respectively, of the provisional Legislative Assembly of the State of Arunachal Pradesh on and from that day.Open in Lexace · Ask the AI about this section