LexSection 19 — Effect of Act and rules, etc., inconsistent with other enactments.
The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985
The provisions of this Act or any rule made or any notification issued thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than this Act.Open in Lexace · Ask the AI about this section