Section 14 — Directors.
The Pondicherry University Act, 1985
The Directors shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the Statutes.Open in Lexace · Ask the AI about this section
The Directors shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the Statutes.Open in Lexace · Ask the AI about this section