Section 11 — Officers of the University.
The Pondicherry University Act, 1985
The following shall be the officers of the University:-- (1) The Chancellor; (2) The Vice-Chancellor; (3) The Director of Studies, Educational Innovations and Rural Reconstruction; (4) The Director of Culture and Cultural Relations; (5) The Director of Physical Education, Sports, National Service and Students Welfare; (6) The Deans of Schools; (7) The Registrar; (8) The Finance Officer; and (9) Such other officers as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section
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